Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court

The Bengal Bonded Warehouse ... vs The Kolkata Municipal Corporation & Ors on 21 November, 2016

Author: Biswanath Somadder

Bench: Biswanath Somadder, Sankar Acharyya

                                    ORDER SHEET

                                 GA No.3124 of 2016
                                          With
                                 APOT No.242 of 2015
                                   WP No.39 of 2012
                          IN THE HIGH COURT AT CALCUTTA
                              Civil Appellate Jurisdiction
                                    ORIGINAL SIDE



                 THE BENGAL BONDED WAREHOUSE ASSOCIATION
                                   Versus
                  THE KOLKATA MUNICIPAL CORPORATION & ORS.


     BEFORE:
     The Hon'ble JUSTICE BISWANATH SOMADDER
     The Hon'ble JUSTICE SANKAR ACHARYYA
     Date : 21st November, 2016.

                                                             Mr. D. N. Sharma, Adv. for the appellant.
                         Mr. L. K. Gupta, Sr. Advocate, Mr. Alak Kr. Ghosh, Mr. S. K. Debnath, Mr. D.
                                                                       Mondal, Advocates for K. M. C.
                       Mr. Shambhunath Ray, Ms. R. Chakraborty, Mr. R. Ray, Mr. Amrita Tewari, Mr.
                                          S. Jaiswal, Mr. V.R.Tewari, Advocates for respondent no.36.

The Court : For personal reason of one of us (Biswanath Somadder), let this matter stand released from this Bench and placed before the Hon'ble Chief Justice, for necessary order of assignment.

(BISWANATH SOMADDER, J.) (SANKAR ACHARYYA, J.) pa