Calcutta High Court
The Bengal Bonded Warehouse ... vs The Kolkata Municipal Corporation & Ors on 21 November, 2016
Author: Biswanath Somadder
Bench: Biswanath Somadder, Sankar Acharyya
ORDER SHEET
GA No.3124 of 2016
With
APOT No.242 of 2015
WP No.39 of 2012
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
THE BENGAL BONDED WAREHOUSE ASSOCIATION
Versus
THE KOLKATA MUNICIPAL CORPORATION & ORS.
BEFORE:
The Hon'ble JUSTICE BISWANATH SOMADDER
The Hon'ble JUSTICE SANKAR ACHARYYA
Date : 21st November, 2016.
Mr. D. N. Sharma, Adv. for the appellant.
Mr. L. K. Gupta, Sr. Advocate, Mr. Alak Kr. Ghosh, Mr. S. K. Debnath, Mr. D.
Mondal, Advocates for K. M. C.
Mr. Shambhunath Ray, Ms. R. Chakraborty, Mr. R. Ray, Mr. Amrita Tewari, Mr.
S. Jaiswal, Mr. V.R.Tewari, Advocates for respondent no.36.
The Court : For personal reason of one of us (Biswanath Somadder), let this matter stand released from this Bench and placed before the Hon'ble Chief Justice, for necessary order of assignment.
(BISWANATH SOMADDER, J.) (SANKAR ACHARYYA, J.) pa