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Bombay High Court

Sunder Nagar Siddesh Co-Operative ... vs A.A. Estate Pvt Ltd And 3 Ors on 30 November, 2021

Author: R. I. Chagla

Bench: R. I. Chagla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

          INTERIM APPLICATION NO. 2907 OF 2021
                             In
                Commercial Suit 597 OF 2017

 Sunder Nagar Siddesh Co-operative Housing ....PETITIONER
 Society Ltd
              V/S
 A.a. Estate Pvt Ltd And 3 Ors            ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 30th November, 2021 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 03/01/2022 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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