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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(4) in Andhra Pradesh Agricultural University Act, 1963

(4)The Comptroller shall manage the property and the investments of the University and tender advice in regard to its financial policy. He snail be responsible for the preparation of the budget and statement of accounts for presentation to the Vice-Chancellor.