Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(5) in The Orissa Kendu Leaves Manual, 1973

(5)The bills so prepared will be entered in a "Adjustment Register" in Kendu Leaves Form No.13 at the Divisional and the Circle level as also at the level of the Additional Chief Conservator of Forests. The Deputy Conservator of Forests (K.L.) the Conservator of Fores (K.L.) and the additional Chief Conservator of Forests will be expected to make monthly review of payments made pursue this matter with the Orissa Forest Corporation Ltd. The Additional Chief Conservator of Forests shall submit a return in K.L. Form No.15 to Government in Forest Department on the 10th of Every month. The return will cover payment against bills submitted to Orissa Forest Corporation Ltd., till the end of the preceding month. The Additional Chief Conservator of Forests will obtain information from the Conservator of Forests (K.L.) and Deputy Conservator of Forests (K.L.) in such manner as he thinks fit.