Rajasthan High Court - Jodhpur
Smt. Seema Parsoya vs State Of Rajasthan & Ors on 27 November, 2017
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 13530 / 2017
Smt Seema Parsoya D/o Shri Omprakash Parsoya, Aged About 27
Years, Piprali Road, Behind Royal Dharam Kanta, Ram Nagar,
Sikar, District- Sikar, Rajasthan.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Rural Development
and Panchayati Raj Department, Government of Rajasthan,
Secretariat, Jaipur.
2. State of Rajasthan Through the Secretary., Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
3. Chief Executive Officer, Zila Parishad, Barmer, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 13223 / 2017
Parwana Ansari D/o Iqbal Ansari, Aged About 27 Years, R/o Behind
Khemka School, Near Idgah, Ward No. 40, Churu.
----Petitioner
Versus
1. The Director, Secondary Education, Government of Rajasthan,
Bikaner.
2. The Additional Director (SBM), Panchayati Raj & Elementary
Education, Government of Rajasthan, Jaipur.
3. The Chief Executive Officer, Zila Parishad Bikaner, Bikaner.
4. The District Education Officer, Elementary Education,
Government of Rajasthan, Bikaner.
----Respondents
S.B. Civil Writ Petition No. 13225 / 2017
Munni Meena D/o Shri Ram Sahai Meena, W/o Deepak Meena,
Aged About 31 Years, Resident of Bhansali House, Prem Nagar
Gali, Siwana, P.S. Siwana, District Barmer.
----Petitioner
Versus
1. The State of Rajathan Through Secretary-cum-Commissioner,
Rural Development & Panchayati Raj Department, Government
(2 of 30)
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Secretariat, Jaipur.
2. The Additional Examination Controller-cum-chief Executive
Officer, Zila Parishad Barmer (Raj.).
3. Mamta Meena D/o Shri Gopi Ram Meena Through Chief
Executive Officer, Zila Parishad, Barmer (Raj.)
----Respondents
S.B. Civil Writ Petition No. 13264 / 2017
Kusum D/o Shri Balwan Singh, Aged About 24 Years, R/o Village
Post Sudarpura, (Dhadha) Via Paragpura, Tehsil Kotputli, District
Jaipur. (Raj.)
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Rural Development
and Panchayati Raj Department, Government of Rajasthan,
Secretariat, Jaipur.
2. State of Rajasthan Through the Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur
3. Zila Parishad Through the Chief Executive Officer, Zila Parishad
Bikaner.
4. District Establishment Committee Through Its Chairman, Zila
Parishad Bikaner.
----Respondents
S.B. Civil Writ Petition No. 13285 / 2017
Uganti Meena Daughter of Shri Murari Lal Meena, Aged About 28
Years, Resident of Village Roopbas Post Bhandodi Tehsil Rajgarh,
District Alwar (Raj.).
----Petitioner
Versus
1. The State of Rajasthan Through Panchayati Raj Department,
Govt. of Rajasthan, Jaipur.
2. The Director, Elementary Education, Bikaner.
3. The Additional Examination Controller Cum Chef Executive
Officer, Zila Parishad, Jalore.
----Respondents
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S.B. Civil Writ Petition No. 13303 / 2017
Himmat Singh Chouhan S/o Shri Nepal Singh Chouhan, Aged
About 31 Years, By Caste Rajput Resident of Village Devda, Post
Bemla Tehsil Girwa, District Udaipur
----Petitioner
Versus
1. State of Rajasthan Through: Secretary to the Government,
Rural Development and Panchayat Raj Department Secretariat,
Jaipur
2. The Chief Executive Officer, Zila Parishad, Udaipur
----Respondents
S.B. Civil Writ Petition No. 13351 / 2017
Jasa Ram S/o Mala Ram, Aged About 34 Years, R/o Village Bhatip,
Post Pamana, Tehsil Raniwara, District Jalore, Rajasthan.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Jaipur, Rajasthan.
2. The Secretary, Department of Education, Government of
Rajasthan, Jaipur, Rajasthan.
3. The Director, Elementary Education, Bikaner, District Bikaner,
Rajasthan.
4. The Chief Executive Officer, Zila Parishad Jalore, District Jalore,
Rajasthan.
5. The District Establishment Committee Through Its Chairman,
Zila Parishad, Jalore, District Jalore, Rajasthan.
6. The District Education Officer, Elementary Education, District
Jalore, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 13356 / 2017
Devendra Kumar Nayak S/o Kailash Chandra Nayak, Aged About
35 Years, R/o House No. 12 Ganesh Pura Road Gandhi Nagar
Beawar, District Ajmer, Rajasthan.
----Petitioner
(4 of 30)
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Versus
1. State of Rajasthan Through the Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Jaipur, Rajasthan.
2. The Secretary, Department of Education, Government of
Rajasthan, Jaipur, Rajasthan.
3. The Director, Elementary Education, Bikaner, District Bikaner,
Rajasthan.
4. The Chief Executive Officer, Zila Parishad Barmer, District
Barmer, Rajasthan.
5. The District Establishment Committee Through Its Chairman,
ZilaParishad Barmer, District Barmer, Rajasthan
6. The District Education Officer, Elementary Education, District
Barmer, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 13453 / 2017
Chhotu Lal S/o Mamraj, Aged About 37 Years, R/o Village
Majewala, Tehsil Sriganganagar, District Sri Ganganagar.
----Petitioner
Versus
1. The State of Rajasthan Through Secretary, Department of
Panchayatraj and Rural Development, Government of Rajasthan,
Jaipur.
2. Zila Parishad, Bikaner, Through the Chief Executive Officer.
----Respondents
S.B. Civil Writ Petition No. 13684 / 2017
Ravindra Kumar Sharma S/o Shri Mool Chand Sharma, Aged
About 28 Years, R/o Village Kalede, Post Papadda, Tehsil Nangal
Rajavtan, District Dausa, Rajasthan.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Rural Development
and Panchayati Raj Department, Government of Rajasthan,
Secretariat, Jaipur.
2. The Secretary, Department of Education, Government of
(5 of 30)
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Rajasthan, Secretariat, Jaipur.
3. The Director, Elementary Education, District Bikaner, Rajasthan.
4. The Chief Executive Officer, Zila Parishad, Barmer, District
Barmer, Rajasthan.
5. District Estabalishment Committee Through Its Chairman, Zila
Parishad Barmer, District Barmer, Rajasthan.
6. The District Education Officer, Elementary Education, District
Barmer, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 13686 / 2017
Shaina Bano Daughter of Babu Khan, Aged About 27 Years,
Resident of Village Post Gangiyasar, Tehsil Malsisar, District
Jhunjhnu.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Rural Development
and Panchayati Raj Department, Government of Rajasthan,
Secretariat, Jaipur.
2. Secretary, Department of Education, Government of Rajasthan,
Jaipur, Rajasthan.
3. Director, Elementary Education, Bikaner.
4. Zila Parishad, Barmer Through Its Chief Executive Officer,
Barmer.
----Respondents
S.B. Civil Writ Petition No. 13688 / 2017
Shabnam Bano Daughter of Saeed Ahmad, Aged About 30 Years,
Resident of Adharsheela Near B.ed College, Dadabar, Tehsil
Ladpura, District Kota.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Rural Development
and Panchayati Raj Department, Government of Rajasthan,
Secretariat, Jaipur.
2. Secretary, Department of Education, Government of Rajasthan,
Jaipur, Rajasthan.
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3. Director, Elementary Education, Bikaner.
4. Zila Parishad, Barmer Through the Chief Executive Officer,
Barmer.
----Respondents
S.B. Civil Writ Petition No. 13720 / 2017
Sangeeta Gurjar Daughter of Pokar Mal Gurjar, Aged About 22
Years, Resident of Village Khurdi, Post and Tehsil Kotputli, District
Jaipur.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Rural Development
and Panchayati Raj Department, Government of Rajasthan,
Secretariat, Jaipur.
2. Secretary, Department of Education, Government of Rajasthan,
Jaipur, Rajasthan.
3. Director, Elementary Education, Bikaner.
4. Zila Parishad, Barmer Through Its Chief Executive Officer,
Barmer.
----Respondents
S.B. Civil Writ Petition No. 13782 / 2017
Priyanka Sawariya D/o Shri Runeshwar Ji, Aged About 25 Years,
R/o House No. 218, Jyoti Colony, Gali No. 3, Tehsil & Post
Khempura, Pratapnagar, Udaipur (Raj.)
----Petitioner
Versus
1. The State of Rajasthan Through the Principal Secretary,
Department of Rural Development and Panchayati Raj,
Government of Rajasthan, Secretariat, Jaipur (Raj.)
2. Chief Executive Officer, Zila Parishad, Udaipur (Raj.).
3. District Education Officer, Primary Education, Udaipur (Raj.)
----Respondents
S.B. Civil Writ Petition No. 13954 / 2017
Fanishwer Chakrawati Ganchha S/o Shri Pyar Chand Ji Ganchha,
Aged About 33 Years, R/o Bhinder, Tehsil Vallabhnagar, District
Udaipur, Raj.
(7 of 30)
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----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Rural Development
and Panchayati Raj Department, Government of Rajasthan,
Secretariat, Jaipur.
2. State of Rajasthan Through the Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
3. Zila Parishad Through the Chief Executive Officer, Zila Parishad,
Udaipur.
4. District Establishment Committee, Through Its Chairman, Zila
Parishad, Udaipur.
----Respondents
S.B. Civil Writ Petition No. 14040 / 2017
Harshad Purohit S/o Harish Chandra Purohit, Aged About 34 Years,
R/o Samailya, Tehsil Sagwara, District Dungarpur (Raj.)
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Rural Development
and Panchayat Raj Department, Government of
Rajasthan,secretariat, Jaipur.
2. State of Rajasthan Through the Secretary, Department of
Education, Government of Rajasthan, Secretariate, Jaipur.
3. Zila Parishad Through the Chief Executive Officer, Zila Parishad,
Dungarpur.
4. District Establishment Committee, Through Its Chairman Zila
Parishad, Dungarpur.
----Respondents
S.B. Civil Writ Petition No. 14073 / 2017
Arjun Lal Salvi S/o Shri Kanhaiyalal Salvi, Aged About 30 Years,
R/o Village Karson Ka Kheda, Post Pithalpura, Kanore, Tehsil
Vallabhnagar, District Udaipur, Raj.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Rural Development
and Panchayati Raj Department, Government of Rajasthan,
Secretariat, Jaipur.
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2. State of Rajasthan Through the Secretary, Deparmtment of
Education, Government of Rajasthan, Secretariat, Jaipur.
3. Zila Parishad Through the Chief Executive Officer, Zila Parishad,
Udaipur.
4. District Establishment Committee, Through Its Chairman Zila
Parishad, Udaipur.
----Respondents
S.B. Civil Writ Petition No. 14097 / 2017
Nirmala Kumari D/o Shri Subhram, Aged About 27 Years, By Caste
Jat (OBC), R/o Ajeetpura, Tehsil Chirawa, District Jhunjhunu
----Petitioner
Versus
1. The State of Rajasthan, Through Its Additional Chief, Rural
Development & Panchayati Raj, Government of Rajasthan,
Secretariat, Jaipur.
2. The Additional Examination Controller & Chief Executive Officer,
Zila Parishad Barmer.
----Respondents
S.B. Civil Writ Petition No. 14112 / 2017
Ravi Prakash Ghosliya S/o Kanhaiya Lal Jat, Aged About 30 Years,
R/o Village & Post Nayabas, Via Samod, District Jaipur (Raj.)
----Petitioner
Versus
1. The State of Rajasthan Through Its Secretary, Rural
Development and Panchayat Raj Department, Government
Secretariat, Jaipur, Rajasthan.
2. The Director, Primary Education, Rajasthan Bikaner.
3. Zila Parishad, Barmer Through Its Chief Executive Officer.
----Respondents
S.B. Civil Writ Petition No. 14115 / 2017
Asha Rani D/o Sh. Nand Lal Ji, Aged About 32 Years, R/o Ward No.
14, Purani Abadi, Mohar Singh Chowk, Shri Ganganagar.
----Petitioner
Versus
(9 of 30)
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1. State of Rajasthan Through the Secretary, Rural Development
and Panchayati Raj Department, Rajasthan, Jaipur.
2. The Chief Executive Officer, Zila Parishad, Jodhpur, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 14234 / 2017
Manish Kumar Pandya S/o Vasudev Pandya, Aged About 30 Years,
R/o Samaliya, Tehsil Sagwara, District Dungarpur (Raj.).
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Rural Development
and Panchayati Raj Department, Government of Rajasthan,
Secretariat, Jaipur.
2. State of Rajasthan Through the Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
3. Zila Parishad Through the Chief Executive Officer, Zila Parishad,
Dungarpur.
4. District Establishment Committee, Through Its Chairman, Zila
Parishad, Dungarpur.
----Respondents
S.B. Civil Writ Petition No. 14239 / 2017
Dharmendra Joshi S/o Kachrulal Joshi, Aged About 33 Years, R/o
Diwda Bada, Tehsil Sagwara, District Dungarpur (Raj.).
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Rural Development
and Panchayati Raj Department, Government of Rajasthan,
Secretariat, Jaipur.
2. State of Rajasthan Through the Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur
3. Zila Parishad Through the Chief Executive Officer, Zila Parishad,
Dungarpur.
4. District Establishment Committee Through Its Chairman, Zila
Parishad, Dungarpur.
----Respondents
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S.B. Civil Writ Petition No. 14285 / 2017
Lalitesh Kumari Sharma D/o Radhe Shyam Sharma, Aged About
41 Years, R/o Post Office Ke Pass, Baswa, Tehsil Baswa, District
Dausa (Raj.).
----Petitioner
Versus
1. The State of Rajasthan Through Its Secretary, Rural
Development and Panchayati Raj Department, Government
Secretariat, Jaipur, Rajasthan.
2. The Director, Primary Education, Rajasthan, Bikaner.
3. Zila Parishad, Jodhpur Through Its Chief Executive Officer
----Respondents
S.B. Civil Writ Petition No. 14323 / 2017
Makhan Lal Meena S/o Sh. Bhagirath Mal Meena, Aged About 37
Years, R/o V/P Kochhor, Tehsil Dantaramgarh, District Sikar.
(Application Was Filed by Petitioner At Zila Parishad, Jodhpur)
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Rural Development
and Panchayati Raj Department, Rajasthan, Jaipur.
2. The Chief Executive Officer, Zila Parishad Jodhpur, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 14359 / 2017
Sharda Kumari D/o Shri Budh Ram W/o Shri Ramesh, Aged About
31 Years, R/o Jhanpuri, Tehsil Kotkasim, District Alwar (Rajasthan)
At Present Reside At Rewari (Haryana).
----Petitioner
Versus
1. State of Rajasthan Through Secretary, Department of
Panchayatraj, Govt. of Rajasthan, Jaipur.
2. Chief Executive Officer, Zila Parishad, Barmer.
----Respondents
S.B. Civil Writ Petition No. 14376 / 2017
Laxmi Narayan Sharma S/o Shri Magaram, Aged About 34 Years,
By Caste- Brahmin, Resident of VPO- Baru, Tehsil- Phalodi,
(11 of 30)
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District- Jodhpur (Rajasthan)
----Petitioner
Versus
1. The State of Rajasthan Through the Secretary, Rural
Development and Panchayati Raj Department, Govt. of Rajasthan,
Jaipur.
2. Chief Executive Officer, Zila Parishad, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 14414 / 2017
Smt. Dimple D/o Shri Mangi Lal, W/o Shri Gunesh Rathore, Aged
About 25 Years, B/c Meghwal, R/o Ramdevji Ka Bas, Lunawa, V/P
Lunawa, Tehsil Bali, District Pali, Rajasthan.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Rural Development
and Panchayati Raj Department, Government of Rajasthan,
Secretariat, Jaipur.
2. The Secretary, Department of Education, Government of
Rajasthan, Secretariat, Jaipur.
3. The Director, Elementary Education, District Bikaner, Rajasthan.
4. The Chief Executive Officer, Zila Parishad Udaipur, District
Udaipur, Rajasthan.
5. District Establishment Committee Through Its Chairman, Zila
Parishad Udaipur, District Udaipur, Rajasthan.
6. The District Education Officer, Elementary Education, District
Udaipur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 14417 / 2017
Jawan Singh Rawal S/o Surajmal Ji Rawal, Aged About 45 Years,
R/o Tehsil Road, Backside of BSNL, House No. 7, Indrajeet Colony,
Mawali, Tehsil Mawali, District Udaipur.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Rural Development
and Panchayati Raj Department, Government of Rajasthan,
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Secretariat, Jaipur.
2. State of Rajasthan Through the Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur
3. Zila Parishad Through the Chief Executive Officer, Zila Parishad,
Udaipur.
4. District Establishment Committee Through Its Chairman, Zila
Parishad, Udaipur.
----Respondents
S.B. Civil Writ Petition No. 14438 / 2017
Mohan Lal S/o Ramdhan, Aged About 31 Years, R/o Village Ghat
(Kanni Ki Dhani), Tehsil Laxmangarh, Alwar (Raj.).
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Rural Development
and Panchayati Raj Department, Government of Rajasthan,
Secretariat, Jaipur.
2. State of Rajasthan Through the Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur.
3. Zila Parishad Through the Chief Executive Officer, Zila Parishad,
Barmer.
4. District Establishment Committee, Through Its Chairman Zila
Parishad, Barmer.
----Respondents
S.B. Civil Writ Petition No. 14461 / 2017
Prem Raj Meena Son of Hari Narayan Meena, Aged About 26
Years, Resident of Village Jamul Khera, Post Chharoda, Tehsil and
District Sawai Madhopur.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Rural Development
and Panchayati Raj Department, Government of Rajasthan,
Secretariat, Jaipur.
2. Secretary, Department of Education, Government of Rajasthan,
Jaipur, Rajasthan.
3. Director, Elementary Education, Bikaner.
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4. Zila Parishad, Bikaner Through Its Chief Executive Officer,
Bikaner.
----Respondents
S.B. Civil Writ Petition No. 14555 / 2017
Seema Meena Wife of Rameshwar Dayal Meena, Aged About 27
Years, Resident of Village Sanwatsar, Post Jhiri, Tehsil Thanagazi,
District Alwer.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Rural Development
and Panchayati Raj Department, Government of Rajasthan,
Secretariat, Jaipur.
2. Secretary, Department of Education, Government of Rajasthan,
Jaipur, Rajasthan.
3. Director, Elementary Education, Bikaner.
4. Zila Parishad, Jodhpur Through Its Chief Executive Officer,
Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 14558 / 2017
Anshu D/o Shri Brahma Ram Chopudhary, Aged About 28 Years,
R/o Near Sanskrit College, Jalia-II, Ajmer, District Ajmer,
Rajasthan.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Jaipur, Rajasthan.
2. The Secretary, Department of Education, Government of
Rajasthan, Jaipur, Rajasthan.
3. The Director, Elementary Education, Bikaner, District Bikaner,
Rajasthan.
4. The Chief Executive Officer, Zila Parishad Jodhpur, District
Jodhpur, Rajasthan.
5. The District Establishment Committee Through Its Chairman,
Zila Parishad Jodhpur, District Jodhpur, Rajasthan.
6. The District Education Officer, Elementary Education, District
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Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 14562 / 2017
Namo Narayan Meena S/o Shri Kailash Chand Meena, Aged About
37 Years, R/o VPO Bardala, Tehsil Nadoti, District Karauli,
Rajasthan.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Jaipur, Rajasthan.
2. The Secretary, Department of Education, Government of
Rajasthan, Jaipur, Rajasthan.
3. The Director, Elementary Education, Bikaner, District Bikaner,
Rajasthan.
4. The Chief Executive Officer, Zila Parishad Jodhpur, District
Jodhpur, Rajasthan.
5. The District Establishment Committee Through Its Chairman,
Zila Parishad Jodhpur, District Jodhpur, Rajasthan.
6. The District Education Officer, Elementary Education, District
Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 14603 / 2017
1. Bharati Vyas D/o Shri Dev Krishan Vyas, Aged About 36 Years,
Resident of Rediya, Village Dabok, Tehsil Mavli Dabok, District
Udaipur.
2. Snehalata Vyas D/o Shri Narayan Lal Vyas, Aged About 31
Years, Resident of Bhramano-ka-Khervada, Tehsil Jhadol, District
Udaipur.
----Petitioners
Versus
1. The State of Rajasthan, Through the Secretary to the
Government, Department of Rural Development and Panchayati
Raj, Secretariat, Jaipur.
2. Chief Executive Officer, Zila Parishad, Udaipur.
----Respondents
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S.B. Civil Writ Petition No. 14611 / 2017
Manish Kumar Medtiya S/o Shrawan Kumar Medtiya, Aged About
36 Years, R/o E-5, Adarsh Colony, WN-12, Jhunjhunu, Rajasthan.
----Petitioner
Versus
1. The State of Rajasthan, Through Panchayati Raj Department
Rajasthan, Govt. of Rajasthan, Jaipur.
2. The Additional Examination Controller Cum Chief Executive
Officer, Zila Parishad, Jodhpur.
3. The Director, Elementary Education, Bikaner.
----Respondents
S.B. Civil Writ Petition No. 14622 / 2017
Meenaxi Meena D/o Shri Bhounri Lal Meena, Aged About 29 Years,
R/o 22, Chandra Shekhar, Outside Gangapole Gate, Basa
Badanpura Scheme, Ward No. 74, Jaipur, Rajasthan.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Jaipur, Rajasthan.
2. The Secretary, Department of Education, Government of
Rajasthan, Jaipur, Rajasthan.
3. The Director, Elementary Education, Bikaner, District- Bikaner,
Rajasthan.
4. The Chief Executive Officer, Zila Parishad, Jodhpur District
Jodhpur, Rajasthan.
5. The District Establishment Committee Through Its Chairman,
Zila Parishad Jodhpur, District- Jodhpur, Rajasthan.
6. The District Education Officer, Elementary Education, District
Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 14679 / 2017
Sampat Lal Gurjar S/o Shivdan Gurjar, Aged About 36 Years, R/o
Village Narpatiyawas Post Indergarh Tehsil Jamwa Ramgarh
District Jaipur, Rajasthan.
(16 of 30)
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----Petitioner
Versus
1. State of Rajasthan Through the Secretary Cum Commissioner,
Rural Development & Panchayati Raj Department, Government of
Rajasthan, Jaipur, Rajasthan.
2. The Additional Examination Controller & Chief Executive Officer,
Zila Parishad Jodhpur, Rajasthan.
3. District Establishment Committee Through Its Chairman, Zila
Parishad, Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 14687 / 2017
Sushila Kumari D/o Sh. Ramkumar Singh Kathania W/o Dr.
Mahendra Kumar Sourtha, Aged About 42 Years, By Caste S.C.,
R/o V.P.O. Jharli, Tehsil Sri Madhopur, District Sikar
----Petitioner
Versus
1. The State of Rajasthan Through the Additional Chief Secretary,
Rural Development and Panchayati Raj Department, Government
of Rajasthan, Secretariat, Jaipur.
2. The Secretary, Department of School Education, Government of
Rajasthan, Secretariat, Jaipur.
3. The Director, Elementary Education, Government of Rajasthan,
Bikaner.
4. The Addl. Controller of Examination and Chief Executive Officer,
Zila Parishad, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 14694 / 2017
Gopal Datt Sharma S/o Shri Chandmal Sharma, Aged About 29
Years, By Caste Sharma, R/o Gayatri Mandir Ki Piche, Sangneer
Colony, Ahinsa Circle Ke Pass, Bhilwara, District Bhilwara (Raj.).
----Petitioner
Versus
1. The State of Rajasthan Through the Secretary, Department of
Rural Development and Panchayati Raj, Secretariat, Govt. of
Rajasthan, Jaipur.
2. The Zila Parishad, Jodhpur, Through It Chief Executive Officer.
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3. The District Education Officer (Elementary), Jodhpur District
Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 14698 / 2017
Urmila Devi D/o Shri Ram Prahalad Chouhan, Aged About 39
Years, By Caste Chouhan, R/o Chouhan Ka Purva (Sahastipur),
Tarun, Post Badar, District Faijabad, (Uttar Pradesh) At Present
Resident of Ward No. 40, Front of Doon Sr. Sec. School, Sureshiya,
Hanumangarh Junction, District Hanumangarh (Raj.).
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Rural Development
and Panchayati Raj Department, Government of Rajasthan,
Secretariat, Jaipur.
2. The Chief Executive Officer, Zila Parishad, Bikaner.
3. The District Education Officer (Elementary Education), Bikaner.
----Respondents
S.B. Civil Writ Petition No. 14716 / 2017
Manoj Meena S/o Shri Bhagwan Singh, Aged About 30 Years, R/o
Village Khalda, Post Chhaterganj, Tehsil Kishanganj, District
Baran, Rajasthan.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Jaipur, Rajasthan.
2. The Secretary, Department of Education, Government of
Rajasthan, Jaipur, Rajasthan.
3. The Director, Elementary Education, Bikaner, District- Bikaner,
Rajasthan.
4. The Chief Executive Officer, Zila Parishad, Jodhpur, District
Jodhpur, Rajasthan.
5. The District Establishment Committee Through Its Chairman,
Zila Parishad Jodhpur, District- Jodhpur, Rajasthan.
6. The District Education Officer, Elementary Education, District
Jodhpur, Rajasthan.
----Respondents
(18 of 30)
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S.B. Civil Writ Petition No. 14718 / 2017
Hemendra Meena D/o Shri Bhagwan Singh, Aged About 28 Years,
R/o Village Khalda, Post Chhaterganj, Tehsil Kishanganj, District
Baran, Rajasthan.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Jaipur, Rajasthan.
2. The Secretary, Department of Education, Government of
Rajasthan, Jaipur, Rajasthan.
3. The Director, Elementary Education, Bikaner, District Bikaner,
Rajasthan.
4. The Chief Executive Officer, Zila Parishad, Jodhpur, District-
Jodhpur, Rajasthan.
5. The District Establishment Committee Through Its Chairman,
Zila Parishad Jodhpur, District- Jodhpur, Rajasthan.
6. The District Education Officer, Elementary Education, District
Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 14728 / 2017
Manish Kumar Somani S/o Prahalad Rai Somani, Aged About 34
Years, R/o DAD Mohalla, Mangrop District Bhilwara, Rajasthan.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary Cum Commissioner,
Rural Development & Panchayati Raj Department, Government of
Rajasthan, Jaipur, Rajasthan.
2. The Additional Examination Controller & Chief Executive Officer,
Zila Parishad Bhilwara, Rajasthan.
3. District Establishment Committee Through Its Chairman, Zila
Parishad, Sirohi, Rajasthan.
----Respondents
(19 of 30)
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S.B. Civil Writ Petition No. 14755 / 2017
Kuldeep Singh S/o Shri Kanwar Singh, Aged About 26 Years, R/o
Village- Santadiya, Post- Khanpur, Tehsil- Buhana, District-
Jhunjhunu, Rajasthan.
----Petitioner
Versus
1. State of Rajasthan Throguh the Secretary, Rural Development
and Panchayati Raj Department, Government of Rajasthan,
Secretariat, Jaipur, Rajasthan.
2. State of Rajasthan Through the Secretary, Department of
Education, Government of Rajasthan, Secretariat, Jaipur,
Rajasthan.
3. Chief Executive Officer Zila Parishad, Barmer, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 14807 / 2017
Vinod Harijan S/o Shri Pratap Harijan, Aged About 28 Years, R/o
V&P Kolyari, Tehsil Jhadol (Falasiya), District Udaipur, Rajasthan.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Rural Development
and Panchayati Raj Department, Government of Rajasthan,
Secretariat, Jaipur.
2. The Secretary, Department of Education, Government of
Rajasthan, Secretariat, Jaipur.
3. The Director, Secondary Education, District Bikaner, Rajasthan.
4. The Chief Executive Officer, Zila Parishad, Udaipur, District
Udaipur, Rajasthan.
5. District Establishment Committee Through Its Chairman, Zila
Parishad Udaipur, District- Udaipur, Rajasthan.
6. The District Education Officer, Secondary Education, District
Udaipur, Rajasthan.
7. Nawal Ram Bunkar S/o Shri Moda Ram Bunkar, C/o
Government Upper Primary School Amda/Dharavan, Panchayat
Samiti Falasiya, District Udaipur, Rajasthan.
----Respondents
(20 of 30)
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S.B. Civil Writ Petition No. 14812 / 2017
1. Krishan Gopal Bhati S/o Shri Bhim Singh Bhati, Aged About 29
Years, Resident of Maliyon Ki Dhani, VPO Padukallan, Tehsil Merta
City District Nagaur.
2. Shyam Sunder S/o Shri Babu Ram Bishnoi, Resident of Udaniyo
Ki Dhani, Sanvrij, Tehsil Phalodi District Jodhpur.
3. Vishal Singh Dhandhal S/o Shri Raghunath Singh, Resident
Magra Bas, Ward No. 4, Ladnun District Nagaur.
----Petitioners
Versus
1. The State of Rajasthan Through Secretary, Department of Rural
Development and Panchayati Raj, Govt. of Rajasthan, Secretariat,
Jaipur.
2. The Chief Executive Officer, Zila Parishad, Jodhpur.
3. District Establishment Committee, Zila Parishad, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 14897 / 2017
Pawan Kumar S/o Shri Sohan Kumar, Aged About 31 Years, R/o
144, Bijyawali Dhani, Ward No. 5, Shrimadhopur, District Sikar
(Raj.).
----Petitioner
Versus
1. The State of Rajasthan, Through Panchayati Raj Department,
Rajasthan, Govt. of Rajasthan, Jairpur.
2. The Director, Elementary Education, Bikaner (Raj.).
3. The Additional Examination Controller Cum Chief Executive
Officer, Zila Parishad, Sriganganagar (Raj.).
----Respondents
S.B. Civil Writ Petition No. 15025 / 2017
Rachana Laxkar D/o Shri Gyarasi Lal Laxkar, Aged About 31 Years,
R/o Near Bank of Baroda, VPO Jhirana, Via Diggi, Tehsil Peeplu,
District Tonk, Rajasthan.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Department of Rural
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Development and Panchayati Raj, Government of Rajasthan,
Jaipur, Rajasthan.
2. The Secretary, Department of Education, Government of
Rajasthan, Jaipur, Rajasthan.
3. The Director, Elementary Education, Bikaner, District- Bikaner,
Rajasthan.
4. The Chief Executive Officer, Zila Parishad, Jodhpur, District
Jodhpur, Rajasthan.
5. The District Establishment Committee Through Its Chairman,
Zila Parishad Jodhpur, District- Jodhpur, Rajasthan.
6. The District Education Officer, Elementary Education, District
Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 15113 / 2017
Sangeeta Lodia D/o Shri Sitaram Bairwa, Aged About 28 Years,
R/o A-2, Tirupati Balaji Nagar, Tonk Road, Sanganer, Distt. Jaipur
(Raj.).
----Petitioner
Versus
1. The State of Rajasthan Through Its Principal Secretary, Rural
Development and Panchayati Raj Department, Secretariat, Jaipur
(Raj.).
2. The Deputy Secretary to the Government (Administration) Ist
Panchayat Raj Elementary Education, Secretariat, Jaipur
3. The Chief Executive Officer, Zila Parishad Jodhpur, Distt.
Jodhpur (Raj.).
----Respondents
S.B. Civil Writ Petition No. 15121 / 2017
Meenakashi Atal D/o Gopi Ram Atal, Aged About 27 Years, R/o
Village Rajpura Post Bidara Tehsil Shahpura District Jaipur.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary Cum Commissioner,
Rural Development & Panchayati Raj Department, Government of
Rajasthan, Jaipur, Rajasthan.
2. The Additional Examination Controller & Chief Executive Officer,
(22 of 30)
[CW-13530/2017]
Zila Parishad Jodhpur, Rajasthan.
3. District Establishment Committee Through Its Chairman, Zila
Parishad, Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 15128 / 2017
Mohan Lal Meena S/o Prabhu Narayan Meena, Aged About 36
Years, R/o Ward No. 12, Nayawali Dhani, Watika, Jaipur,
Rajasthan.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary Cum Commissioner,
Rural Development & Panchayati Raj Department, Government of
Rajasthan, Jaipur, Rajasthan.
2. The Additional Examination Controller & Chief Executive Officer,
Zila Parishad Jodhpur, Rajasthan.
3. District Establishment Committee Through Its Chairman, Zila
Parishad, Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 14368 / 2017
Chanchal Chaturvedi D/o Shri Shyam Kishan Chaturvedi, Aged
About 29 Years, R/o 6/286, Near Surya Narayan Temple, Diggi
Mohalla, Beawar, District Ajmer, Rajasthan.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Rural Development
and Panchayati Raj Department, Government of Rajasthan,
Secretariat, Jaipur.
2. The Secretary, Department of Education, Government of
Rajasthan, Secretariat, Jaipur.
3. The Director, Elementary Education, District Bikaner, Rajasthan.
4. The Chief Executive Officer, Zila Parishad, Pali, District Pali,
Rajasthan.
5. The District Education Officer, Elementary Education, District
Pali, Rajasthan.
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----Respondents
S.B. Civil Writ Petition No. 14944 / 2017
Kalu Lal Meena S/o Shri Ramniwas, Aged About 29 Years, By Case
Meena, Resident of Village Bagharly, Tehsil Kesorai Patan, District
Bundi.
----Petitioner
Versus
1. The State of Rajasthan Through the Secretary, Rural
Development and Panchayati Raj Department, Govt. of Rajasthan,
Secretariat, Jaipur.
2. The Chief Executive Officer, Zila Parishad, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 15281 / 2017
Jagdish Prasad Meena S/o Shri Jai Ram Meena, Aged About 32
Years, R/o VPO Samlati, Tehsil Mehwa, District Dausa, Rajasthan.
----Petitioner
Versus
1. State of Rajasthan Through the Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Jaipur, Rajasthan.
2. The Secretary, Department of Education, Government of
Rajasthan, Jaipur, Rajasthan.
3. The Director, Elementary Education, Bikaner, District Bikaner,
Rajasthan.
4. The Chief Executive Officer, Zila Parishad Jodhpur, District
Jodhpur, Rajasthan.
5. The District Establishment Committee Through Its Chairman,
Zila Parishad Jodhpur, District Jodhpur, Rajasthan.
6. The District Education Officer, Elementary Education, District
Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 13898 / 2017
Kalpana Nirmal D/o Shri Amar Singh, Aged About 27 Years, R/o
Village Murot, Post Islampur, District Jhunjhunu, Rajasthan.
----Petitioner
(24 of 30)
[CW-13530/2017]
Versus
1. State of Rajasthan Through the Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Jaipur, Rajasthan.
2. The Secretary, Department of Education, Government of
Rajasthan, Jaipur, Rajasthan.
3. The Director, Elementary Education, Bikaner, District Bikaner,
Rajasthan.
4. The Chief Executive Officer, Zila Parishad Udaipur, District
Udaipur, Rajasthan.
5. The District Establishment Committee Through Its Chairman,
Zila Parishad Udaipur, District Udaipur, Rajasthan.
6. The District Education Officer, Elementary Education, District
Udaipur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 15483 / 2017
Renu D/o Shri Shyo Ram, Aged About 27 Years, By Caste
Meghwal, Resident of Village Tatija, Tehsil Khetari, District
Jhunjhunun.
----Petitioner
Versus
1. The State of Rajasthan Through Secretary, Department of Rural
Development and Panchayati Raj, Govt. of Rajasthan, Secretariat,
Jaipur.
2. Chief Executive Officer, Zila Parishad, Barmer.
3. Addl. Examination Controller Cum Chief Executive Officer, Zila
Parishad, Barmer.
----Respondents
S.B. Civil Writ Petition No. 13255 / 2017
Ganga Sahay Meena S/o Shri Prahlad Narayan Meena, Aged About
35 Years, R/o VPO Rampura, Post Chawanda, Tehsil Jamwa
Ramgarh, District Jaipur, Rajasthan.
----Petitioner
Versus
(25 of 30)
[CW-13530/2017]
1. State of Rajasthan Through the Secretary, Department of Rural
Development and Panchayati Raj, Government of Rajasthan,
Jaipur, Rajasthan.
2. The Secretary, Department of Education, Government of
Rajasthan, Jaipur, Rajasthan.
3. The Director, Elementary Education, Bikaner, District- Bikaner,
Rajasthan.
4. The Chief Executive Officer, Zila Parishad Jodhpur, District
Jodhpur, Rajasthan.
5. The District Establishment Committee Through Its Chairman,
Zila Parishad Jodhpur, District Jodhpur, Rajasthan.
6. The District Education Officer, Elementary Education, District
Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No.13147 / 2017
Raju Lal Raigar S/o Shri Pokhar Mal Raigar, aged 31 years, by
caste Raigar (SC), R/o Raigaron Ka Mohalla, Village Chhitroli, Post
Awaniya Via Bagru, District Jaipur (Raj.)
----Petitioner
Versus
1. The State of Rajasthan through its Secretary-cum-
Commissioner, Rural Development & Panchayati Raj, Government
of Rajasthan, Secretariat, Jaipur.
2. The Additional Examination Controller & Chief Executive Officer,
Zila Parishad, Barmer.
_____________________________________________________
For Petitioner(s) : Mr. M.L. Deora, Ms. Varsha Bissa, Mr.
Mahesh Chand Gupta, Mr. Tanwar Singh
Rathore, Mr. A.D. Ujjwal, Mr. C.S. Kotwani,
Mr. Kuldeep Mathur, Mr. Moti Singh, Mr.
Kailash Jangid, Mr. Arjun Purohit, Dr. Nikhil
Dungawat, Mr. Rajesh K. Bhardwaj, Mr.
Hanuman Singh Choudhary, Mr. B.S. Tanwar,
Mr. R.S. Choudhary, Mr. K.L. Chauhan, Mr.
Sanjay Nahar, Mr. Abhishek Sharma, Mr.
Shreekant Verma, Mr. J.S. Bhaleria, Mr.
Pawan Singh, Mr. Inderjeet Yadav, Mr.
Himanshu Shrimali, Mr. Shardul Bishnoi.
For Respondent(s) : Mr. S.S. Ladrecha, AAG
_____________________________________________________
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HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 27/11/2017
1. The grievance of the petitioners is that they could not appear on stipulated date for document verification for the post of Teacher Grade-III.
2. The Jaipur Bench of this Hon'ble Court in S.B. Civil Writ Petition No.18992/2017 (Brijesh Kumari Vs. State of Rajasthan & Ors.) and other connected writ petitions, decided on 08.11.2017 have disposed of the writ petitions by giving directions to the concerned Zila Parishad that they should provide one more opportunity to the petitioners in those writ petitions for their document verification.
3. This Hon'ble Court while passing the aforesaid order had fixed the date of document verification to be of 16.11.2017 and 17.11.2017.
4. Since the matter pertains to Jaipur Bench of this Hon'ble Court and all the petitions pending before Principal Seat of this Hon'ble Court are being decided today therefore, it would not be suffice to follow the same dates i.e. 16.11.2017 & 17.11.2017 for re-verification.
5. In the case of Brijesh Kumari Vs. State of Rajasthan & Ors. (supra), this Hon'ble Court has passed the following order:-
"Since, the present batch of writ petitions has been filed by the petitioners with a common grievance, therefore, the same has been taken up together and decided by this common order.
The petitioners are the candidates, who have (27 of 30) [CW-13530/2017] participated in the selection process for the post of Teacher Grade-III. The recruitment process was initiated by issuing advertisement in 2013 by the different Zila Parishad for making the appointment on the aforesaid post. The result of the said examination was declared in August, 2017 and the cutoff marks were also issued by calling the candidates 1.5 times in proportion to the vacancies advertised.
The required candidates when failed to join the Department, the respondents issued the second list in October, 2017 and again issued the cutoff marks of the second list and notified the candidates for document verification in the same ratio of 1.5 times against the vacancies, which were available.
The present petitioners are the candidates, who could not attend the office of Zila Parishad concerned, for document verification on the dates given by the Zila Parishad concerned.
Grievance raised by the petitioners in the present writ petitions is about the document verification carried out only by issuing advertisement in the newspaper and not by personal information sent to them. The petitioners have pleaded that the respondents ought to have sent personal information to the petitioners for document verification. The petitioners have enumerated their various difficulties in not appearing on the stipulated date for document verification. The petitioners have also taken a plea that the advertisement was issued in the year 2013 and due to various litigations, the document verification was scheduled after a gap of about 4 years, that too, after revision of result.
Learned counsel for the petitioner has further submitted that Clause No. 16 of the advertisement issued for making recruitment process clearly shows the manner of submitting the online applications by the incumbents.
Counsel submits that recruiting agency had clearly given out the instructions to the effect that the candidates will be informed about their roll number and Examination Center on their E-mail ID/Mobile Number. Counsel submits that if the Department was obliged to inform the candidates about their roll number and Examination Center, the non-communication of personal intimation about document verification is much more fatal for the candidates, counsel has submitted that inclusion of petitioners names in the merit list for consideration for appointment results into a crystallized right and as such, at this juncture, there is more (28 of 30) [CW-13530/2017] responsibility on the part of Recruiting Agency to send the intimation to the candidates by personal mode. Mr. S.K. Gupta, AAG, has appeared on behalf of the respondents and opposed the aforesaid prayer of the petitioners. Counsel for the respondents contended that the requisite intimation was published in the newspaper by the Zila Parishad concerned and also uploaded on the web-site of the Department. Mr. S.K. Gupta AAG also submits that there was no requirement of sending the intimation to the candidates by any other mode and in particularly the personal service. Mr. S.K. Gupta, AAG, submits that appointments were made in the year 2015 itself, but due to controversy raised about minimum marks obtained in RTET, the matter travelled to the Supreme Court and as such, the Department was to make appointments after the judgment of the Apex Court.
Counsel for the respondent has further submitted that initially the appointments were given only to those candidates, who have obtained minimum 60% marks in RTET and all other candidates were not eligible. Counsel for the respondent also submitted that the candidates who had applied in pursuance of the advertisement issued in 2013, should have been vigilant and they were required to keep track of the advertisements and once the intimation was uploaded on the web-site, no other mode of service is contemplated either in the Rules or in the instructions. Mr. S.K. Gupta, AAG, has drawn attention of the Court towards Sub-Instruction No. (9) of the Instructions No. 19 wherein general instructions were given. Counsel for the respondents submits that all the candidates were informed that all information relating to the Examination was available on the web-site i.e. www.examtgt.rajasthan.gov.in.
I have considered the rival submissions made by both the parties and perused the material available on record. It is not disputed that the selection process for the post of Teacher Grade-III was conducted and set in motion in 2013 and due to various round of litigations, finally the second list of selected candidates with cutoff marks was issued in August, 2017.
The appointments, which were made in the year 2015, were only on the basis of marks obtained by the candidates, when minimum qualifying marks are 60% in RTET.
All the petitioners in the instant batch of writ petitions, are the candidates who are claiming to be in the select list as per the second revised list, which has (29 of 30) [CW-13530/2017] been issued in October, 2017 and they have to appear for document verification before the Zila Parishad concerned.
The Court finds that there were reasonable grounds in some of the cases, which were beyond control of the candidates, which prevented them from appearing on the stipulated date before the Zila Parishad concerned. Learned counsel for the parties have pointed out that in some of the cases, the person concerned was not keeping well, the lady delivered the child and there were many other compelling circumstances. The Court finds that since all the petitioners are claiming themselves in the selected list and they were having more marks than the last cutoff marks declared in their respective category in the revised result, they deserve indulgence and the Court deems it proper to grant them one more opportunity to produce their documents for verification before the Zila Parishad concerned.
Though, the Selection Process is already delayed, yet considering the fact that the Department itself has issued the notice to the different candidates and also uploaded on the web-site, no harm would be caused to the Department, if in the interest of justice, one more opportunity is granted to these candidates. The Court without expressing any opinion about the rival submissions of the parties about requirement of sending the personal intimation to the candidates, suffice it to say that candidates are also required to remain vigilant about the entire recruitment process and official web-site is always available to them to see the developments which take place from time to time. In view of the above, the present batch of writ petitions are disposed of with a direction to the respondents and Zila Parishad concerned that they should give one more opportunity to the petitioners to come forward for their document verification. It is made clear that said direction is only with regard to the document verification of the petitioners who were prevented from appearing on the early dates given by the Zila Parishad concerned.
It is also made clear that mere verification of document will not confer any right in favour of the petitioners to claim appointment, however, if the petitioners are finding their name/place in the merit or they are otherwise found suitable, their case will accordingly be considered for appointment in accordance with law. It is further directed that the petitioners will appear before the Zila Parishad (30 of 30) [CW-13530/2017] concerned either on 16th or 17th November, 2017 for document verification and the Zila Parishad concerned will verify their documents, when they appear either of the date i.e. 16th or 17th November, 2017. Accordingly all the writ petitions are disposed of. Stay applications also stand closed."
6. The present writ petitions are also disposed of in the same terms as passed in S.B. Civil Writ Petition No.18821/2017 (Brijesh Kumari Vs. State of Rajasthan & Ors.) on 08.11.2017. However, the date of document verification i.e. 16.11.2017 & 17.11.2017 for directing the petitioners for appearing before Zila Parishad concerned for document verification are substituted by the dates i.e. 11.12.2017 & 12.12.2017 in the aforementioned judgment to be followed by the respondents.
(DR. PUSHPENDRA SINGH BHATI)J. zeeshan/