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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Bengal Presidency - Subsection

Section 25(f) in Bengal Survey Act, 1875

(f)and warning him that if he fails to give in a list of tenures as aforesaid on or before the said date, he will be deemed to have given up all claim to recover from the tenure-holders any part of the amount for which he may be held liable under section 26.