Supreme Court - Daily Orders
In Re: Prajwala Letter Dated 18.2.2015 ... vs .......... on 6 July, 2017
Bench: Madan B. Lokur, Uday Umesh Lalit
ITEM NO.301 COURT NO.5 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SMW (CRL) No(s). 3/2015
IN RE: PRAJWALA LETTER DATED 18.2.2015 VIDEOS OF SEXUAL VIOLENCE
AND RECOMMENDATIONS
Date : 06/07/2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE UDAY UMESH LALIT
Amicus Ms. N.S. Nappinai (AC), AOR
For Petitioner(s) Ms. Aparna Bhat, AOR
Mr. Mayank Sapra, Adv.
For Respondent(s)
Whats App Inc. Mr. Shashank Mishra, Adv.
Mr. S.S. Shroff, AOR
Facebook Ireland
Mr. Sidharth Luthra, Sr. Adv.
Mr. Akhil Anand, Adv.
Mr. S. S. Shroff, AOR
Facebook India
Mr. Shashank Mishra, Adv.
Mr. S.S. Shroff, AOR
Microsoft Corporate (India) Pvt. Ltd.
Mr. Amar Gupta, Adv.
Mr. Akhil Bhardwaj, Adv.
Ms. Divyam Agarwal, AOR
Yahoo India
Mr. Sanjay Kumar, Adv.
Mr. Soham Kumar, Adv.
Mr. Samir Ali Khan, AOR
Google Inc.
Mr. A.M. Singhvi, Sr. Adv.
Mr. Sajan Poovayya, Sr. Adv.
Mr. R.N. Karanjawala, Adv.
Signature Not Verified
Ms. Ruby Singh Ahuja, Adv.
Digitally signed by
MEENAKSHI KOHLI
Date: 2017.07.08 Mr. Vishal Gehrana, Adv.
11:38:06 IST
Reason: Ms. Tahira Karanjawala, Adv.
Ms. Suman Yadav, Adv.
1
Mr. Arvind Chari, Adv.
Mr. Priyadarshi Banerjee, Adv.
Mrs. Manik Karanjawala, Adv.
For M/s. Karanjawala & Co.
CBI/MHA/Delhi
Mr. Maninder Singh, ASG
Mr. R. Bala, Adv.
Mr. S.A. Haseeb, Adv.
Mr. P.K. Dey, Adv.
Ms. Rashmi Malhotra, Adv.
Ms. Gunwant Dara, Adv.
Mr. B.K. Prasad, Adv.
Mr. Umesh Babu Chaurasia, Adv.
Mr. R.R. Rajesh, Adv.
Mr. Raj Bahadur Yadav, Adv.
Mr. Mukesh Kumar Maroria, AOR
Ms. Sushma Suri, AOR
State of U.P.
Mr. Ravi Prakash Mehrotra, AOR
State of Jharkhand
Mr. Gopal Prasad, AOR
State of W.B.
Ms. Nandini Sen, Adv.
Mr. C.K. Ganguli, Adv.
State of Odisha
Mr. Shibashish Misra, AOR
State of Nagaland Mrs. K. Enatoli Sema, Adv.
UPON hearing the counsel the Court made the following
O R D E R
A Report has been handed over in the Court by R. Bala, learned counsel in a sealed cover which is taken on record.
List the matter on 4th August, 2017 at 2.00 pm. (MEENAKSHI KOHLI) (SHARDA KAPOOR) COURT MASTER ASSISTANT REGISTRAR 2