Madhya Pradesh High Court
Ram Ashok Sharma vs Ramlallu Bais on 27 June, 2018
1 EP-27-2014 The High Court Of Madhya Pradesh EP-27-2014 (RAM ASHOK SHARMA Vs RAMLALLU BAIS) 58 Jabalpur, Dated : 27-06-2018 Parties through their respective counsel. Upon mutual consent of learned counsel for the parties, list the case on 05.07.2018.
(ATUL SREEDHARAN) JUDGE Digitally signed by RAVIKANT KEWAT rk. Date: 2018.06.29 00:45:13 -07'00'