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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(3)(i) in The Employees' Provident Funds Scheme, 1952

(i)when the State Legislature is not in session, to such travelling and daily allowances as are admissible to Grade I Officers of the State Government; and