Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 429] [Entire Act] State of Punjab - Subsection Section 429(1) in The Punjab Municipal Act, 1999 (1)Subject to the provisions of section 430, the Municipality may, prepare one or more Town Improvement Schemes, or Town Planning Schemes.
