Section 76 in Karnataka Janapada Vishwavidyalaya Act, 2011
76. Repeal and Savings.
(1)The Karnataka Janapada Vishwavidyalaya Ordinace, 2011 ( Karnataka Ordinance No. 1 of 2011) is hereby repealed.(2)Notwithstanding such repeal anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under this Act.The above translation of the PÀ£ÁðlPÀeÁ£À¥ÀzÀ «±Àé«zÁå®AiÀÄC¢s¤AiÀĪÀÄ,
