Calcutta High Court (Appellete Side)
Central Bureau Of Investigation vs Bhaskar Das Gupta on 11 July, 2014
Author: Asim Kumar Mondal
Bench: Asim Kumar Mondal
1 11/07/2014
ARDR GA 3 of 2014 With GA 4 of 2014 Central Bureau of Investigation Vs. Bhaskar Das Gupta None appears on behalf of the parties. Seen the office report dated July 8, 2014. The matter is released from this Court due to lack of determination and be placed before the appropriate Bench.
(Asim Kumar Mondal, J.)