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State of Madhya Pradesh - Section

Section 16 in The M.P. Bhang Rules, 1960

16. [ [Substituted by Notification No. B-1-52-89-CT-V, dated 25-3-1991.]

Bhang may be issued from the warehouses in one kilogram or half kilogram bags to bona fide manufacturers of medicines and toilet preparation holding a permit in Form H.D. 1 on pre-payment of duty at the current rate into the treasury.]