Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(51)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(51)(b) in The Gujarat Provincial Municipal Corporations Act, 1949

(b)securities, stocks, debentures or shares the interest whereon has been guaranteed by the Central or the [State] [This word was substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government,