Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

The State Of Rajasthan vs Narendra Singh Rathore on 6 May, 2019

Bench: S.A. Bobde, S. Abdul Nazeer

     ITEM NO.31                                  COURT NO.2                  SECTION XV

                                    S U P R E M E C O U R T O F         I N D I A
                                            RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s).12945/2019

     (Arising out of impugned final judgment and order dated 25-01-2018
     in DBSAW No. 1824/2017 passed by the High Court Of Judicature For
     Rajasthan At Jaipur)

     THE STATE OF RAJASTHAN & ANR.                                            Petitioner(s)

                                                        VERSUS

     NARENDRA SINGH RATHORE & ORS.                                            Respondent(s)

     (FOR ADMISSION and I.R. and IA No.68102/2019-CONDONATION OF DELAY
     IN FILING and IA No.68104/2019-EXEMPTION FROM FILING O.T.)

     Date : 06-05-2019 This petition was called on for hearing today.

     CORAM :
                               HON'BLE MR. JUSTICE S.A. BOBDE
                               HON'BLE MR. JUSTICE S. ABDUL NAZEER

     For Petitioner(s)                    Mr. Milind Kumar, AOR

     For Respondent(s)

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

The special leave petition is dismissed on the ground of delay.

Pending interlocutory applications, if any, stand disposed of.

(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.05.06 16:14:05 IST Reason: