Supreme Court - Daily Orders
The State Of Rajasthan vs Narendra Singh Rathore on 6 May, 2019
Bench: S.A. Bobde, S. Abdul Nazeer
ITEM NO.31 COURT NO.2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).12945/2019
(Arising out of impugned final judgment and order dated 25-01-2018
in DBSAW No. 1824/2017 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
THE STATE OF RAJASTHAN & ANR. Petitioner(s)
VERSUS
NARENDRA SINGH RATHORE & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.68102/2019-CONDONATION OF DELAY
IN FILING and IA No.68104/2019-EXEMPTION FROM FILING O.T.)
Date : 06-05-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Milind Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed on the ground of delay.
Pending interlocutory applications, if any, stand disposed of.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.05.06 16:14:05 IST Reason: