Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act] State of Rajasthan - Subsection Section 46(1)(c) in Shekhawati University, Sikar Act, 2012 (c)providing for any other matter solely concerning such authority and not provided for by this Act and the Statutes or Ordinances.