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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(i) in M.P. Niji Vidyalaya (Fees Tatha Sambandhit Vishayon Ka Viniyaman) Adhiniyam, 2017

(i)"private high school" means the private school approved by the competent authority to impart education from Class IX to X or from Class 1 to X, and is affiliated to any Indian or International examination body;