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[Cites 0, Cited by 0] [Section 240] [Entire Act]

Union of India - Subsection

Section 240(2) in Rules of Procedure and Conduct of Business in Lok Sabha

(2)The Speaker shall, as soon as may be, after accepting the resignation of a member, inform the House about resignation of seat by the member and acceptance of such resignation.Explanation. - When the House is not in session, the Speaker shall inform the House immediately after the House reassembles.