Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Himachal Pradesh - Subsection

Section 77(2) in Himachal Pradesh Waqf Rules, 2016

(2)An application to the Tribunal shall be signed by the Applicant, and shall be presented by him in person or by his authorized representative to the Tribunal or to an officer authorized by it in this behalf.