Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 10 in THE ANDHRA PRADESH ANIMAL FEED (REGULATION OF MANUFACTURE, QUALITY CONTROL, SALE AND DISTRIBUTION) ACT, 2020

10. Duplicate License certificate -

If a license certificate issued under this order is defaced, lost or destroyed, the Registering/licensing authority may if satisfied, grant a duplicate registration certificate to the applicant on payment of a fee as may be prescribed.