Section 4(i) in The Punjab School Education Board Leave Regulations
(i)"Specified Medical Authority" means :-(i)for employees in pay scale the minimum of which is less than Rs. 400/- p.m. a Registered Medical Practitioner or a Registered Vaid or Hakim or a Medical Officer of the Board.(ii)for other employees, Civil Surgeon or the Principal Medical Officer as the case may be or a Medical Officer of the Board.
