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[Cites 0, Cited by 0] [Section 7A(1)] [Section 7A] [Entire Act]

State of Karnataka - Subsection

Section 7A(1)(a) in Karnataka Universities of Agricultural Sciences Act, 1963

(a)all colleges, attached hostels, other buildings together with the articles of furniture, libraries, books, laboratories, stores, instruments, apparatus, appliances and equipment and all other property both moveable and immoveable and research and other institutions owned and managed by the University referred to in sub-section (1) of section 3, prior to the commencement of the Amendment Act, situated within the territorial jurisdiction of the University of Agricultural Sciences, Dharwad shall along with all the properties, assets, liabilities and obligations stand transferred to and vest in the University of Agricultural Sciences, Dharwad: