Madhya Pradesh High Court
Pawan Kumar Gupta vs Chandra Bhan Mishra on 4 July, 2018
1 CONC-1756-2018 The High Court Of Madhya Pradesh CONC-1756-2018 (PAWAN KUMAR GUPTA Vs CHANDRA BHAN MISHRA) 1 Jabalpur, Dated : 04-07-2018 None for the petitioner. Adjourned.
(SUJOY PAUL) JUDGE mohsin Digitally signed by MOHAMMED MOHSIN QURESHI Date: 2018.07.04 02:40:47 -07'00'