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[Cites 0, Cited by 0] [Section 17A] [Entire Act]

State of West Bengal - Subsection

Section 17A(6) in West Bengal Inland Fisheries Act, 1984

(6)The management and control of any water area including embankment or naturally or artificially depressed land holding may be taken over under sub-section (2) for a period not exceeding 25 years or transferred to any person under sub-section (4) for a period not exceeding 10 years at a time.