Section 6(1)(b) in The Levy Sugar Price Equalisation Fund Act, 1976

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Union of India - Subsection

Section 6(1)(b) in The Levy Sugar Price Equalisation Fund Act, 1976

(b)being a retail dealer, had passed on the incidence of such excess over the controlled or fair price of levy sugar to the consumer by whom the price of such sugar was paid, or,

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Union of India - Subsection

Section 6(1)(b) in The Levy Sugar Price Equalisation Fund Act, 1976