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Chattisgarh High Court

M/S Parle Agro Private Limited vs State Of Chhattisgarh on 26 August, 2022

                         HIGH COURT OF CHHATTISGARH, BILASPUR
                                                Order Sheet

                                          WPT No. 20 of 2021
                       M/s Parle Agro Private Limited Versus State Of Chhattisgarh




26.08.2022

Mr. H.C. Dharmadhikari, Advocate with Mr. Ashish Surana and Ms. Lalita S. Phadke, Advocates for the petitioner. Mr. Amrito Das, Additional Advocate General for the State. The interim relief granted by this Court on 11.02.2021 shall continue till the next date of hearing.

List on 14th October, 2022.

Sd/-

(Narendra Kumar Vyas) JUDGE Deshmukh