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[Cites 0, Cited by 2] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1) in The Official Languages Act, 1963

(1)After the expiration of ten years from the date on which section 3 comes into force, there shall be constituted a Committee on official language, on a resolution to that effect being moved in either House of Parliament with the previous sanction of the President and passed by both Houses.