Bombay High Court
Cobra Instalaciones Y Servicios S. A vs Maharashtra State Electiricity ... on 16 March, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-51
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 4262 OF 2022
In
COMMERCIAL EXECUTION APPLICATION 63 OF 2022
Cobra Instalaciones Y Servicios S. A. ....PETITIONER
V/S
Maharashtra State Electiricity Distribution ....RESPONDENT
Company Limited (msedcl) Mr. Sumit Rai, Mr. Aditya Mehta, Vineet Bhansali, i/b. Cyril Amarchand Mangaldas for Applicant/Petitioner. Mr. Akshya Patil, a/w Rahul Sinha, i/b. DSK Legal, for Respondent.
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J
DATE : 16th March, 2023
P.C. :
S. O. to 27/03/2023 ( for directions).
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