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Bombay High Court

Cobra Instalaciones Y Servicios S. A vs Maharashtra State Electiricity ... on 16 March, 2023

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                               Board Sr.No.:-51

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

    INTERIM APPLICATION NO. 4262 OF 2022
                     In
COMMERCIAL EXECUTION APPLICATION 63 OF 2022

 Cobra Instalaciones Y Servicios S. A.                  ....PETITIONER
             V/S
 Maharashtra State Electiricity Distribution          ....RESPONDENT

Company Limited (msedcl) Mr. Sumit Rai, Mr. Aditya Mehta, Vineet Bhansali, i/b. Cyril Amarchand Mangaldas for Applicant/Petitioner. Mr. Akshya Patil, a/w Rahul Sinha, i/b. DSK Legal, for Respondent.




        CORAM :                HON'BLE SHRI JUSTICE R. I. CHAGLA J
        DATE :                 16th March, 2023
 P.C. :

S. O. to 27/03/2023 ( for directions).

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