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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Maharashtra - Subsection

Section 70(2)(a) in The Vidarbha Irrigation Development Corporation Act, 1997

(a)all properties, funds and dues which are vested in or realizable by, the Corporation shall vest in, or be realizable by, the State Government;