12. Powers of Commissioner of City Police of Hyderabad to issue rules as to organisation of Police Force
The Commissioner of City Police, Hyderabad may issue such orders with regard to the following matters as he may think expedient:(a)Recruitment, organisation, instruction, classification, discipline and general supervision of the force:(b)the number and description of arms and other necessaries to be given to the Police; and(c)the establishment of any Police fund and management and control thereof for observance of duties:Provided that these orders shall be subject to the supervision of the Government.
