Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 440] [Entire Act] Union of India - Section Section 32 in The Companies Act, 1956 (32)"paid-up capital" or "capital paid-up" includes capital credited as paid-up;
