Jammu & Kashmir High Court - Srinagar Bench
Mohammad Arshad Malik And Others vs State Of J&K And Another on 10 September, 2020
Author: Puneet Gupta
Bench: Puneet Gupta
After Notice
Sr. No. 213
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
OWP No. 36/2017
Mohammad Arshad Malik and others ......Petitioner(s)
Through :- Mr. Salih Pirzada, Advocate
v/s
State of J&K and another ......Respondent(s)
Through :- Mr. N. H. Shah, Sr. AAG vice
Mr. Feroz Ahmed Sheikh, AAG
Coram: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
::: : (Through Virtual Mode from Jammu)
ORDER
Reply be filed by the next date.
List on 17.12.2020.
(Puneet Gupta) Judge Srinagar 10.09.2020 Shammi SHAMMI KUMAR 2020.09.14 13:37 I attest to the accuracy and integrity of this document