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Central Administrative Tribunal - Kolkata

Azad Mandal vs Eastern Railway on 27 September, 2019

                                                        i   h--.'.V j .I.i.i.---t. ■




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                CENTRAL ADMINISTRATIVE TRIBUNAL
                       CALCUTTA BENCH
           Original Application No.350/00972/2019 & MA.524/2019
                                    With
           Original Application No.350/00975/2019 & MA 525/2019
                                    With
           Original Application No.350/00976/2019 & MA.526/2019

               Date of Order: This, 27th day of September, 2019


           THE HON'BLE SMT. AAANJULA DAS, JUDICIAL MEMBER
                             'i  *3 zf xf*  \

    THE HON'BLE MR NEKCTOMANO|JIIhlSIAL, ADMINISTRATIVE MEMBER

     1.
                          z' ¥ XtTTX, ">\
           Azad Man:agT5*son/l;f R*d^ tyldfoei^l,
                      f    V                       %                 r%.
            aged abo'-jr 42
          ; village Gandh.our; Pos! .Office                           *v*,*vr
                                                                                      1
           BariyorpL|r,'S1is}ric|^-JA#9fe'r\,'fejin|                   y.'Slf



                                                                      cu ?
           code-81,1®..         'Z/7iVZAf                                        •>
                                                        >N                      ;
     2.    Jogendra Prasad^son of Ganggtrr ^)           t
                                                       f
           Mondai,       residing  at village, /;v /
                                                     /
           Mahsouni, Post' .Office        KajYa, ,/
           Police Station -^Riribazqr/ Distact-'~x
                                                    s
           Lakhisarai, Pin code^SuM?.--^^

     3.    Subash Mandai, son of Thembu
           Mandai, residing at village Fridpur,
           Post Office - Jamalpur, Police
           Station      Jamalpur, District -
           Munger, Pin code - 811214.

     4.    Kailash Kumar, son of Bhikhari Ram,
           residing at village Sultanpur, Post
           Office - Parana, Police Station -
           Nokha, District - Sasaram, Pin code
           -802217.




                                         1
                                                              OA.350/00972/20 J 9& Others


         u/
      ■rj
              5.     Balmiki Mandal, son of Guneshwar
      :*i            Roy,    residing at village    Dih
     a               (Harichak), Post Office - Saidpur,
     &               Police Station        Sahpurkamal
     I               District - Begusarai, Pin code -
     :s
     I-i
                     851211.

              6.     Abinash Yadav, son of Akshayalal
                     Yadav, residing at village Kathani,
                     Post Office - Bichichanchar, Police
                     Station - Habeli Kharagpur, District
                     - Munger, Pin code - 813221.

              7.     Ashutosh Kumar Singh, son of
                     Abhay Kumar Singh, residing at
                     village Shastrinaggr^fo'dci^ VlbS/V N
                                                      '' y Lr
     j               Post Office " Munger, PoHge^ition^ 0 K
                     - Kasim Bazdi;, Sistric|l^Wy|gw^lin
                     code - 81/2®t
                                                                      ■*


              8.     Amardip | Yoclav,. ^.n^HJa^doc^                        !
                                                                        1
                     Yadav, residing at                              jStS   ■•1

                     Road), Pds^ffice^j^ig^rAreJj^
                     Sfation - feptwali^Ri^c^^^^g^^
■



                     Pin code - 841 '201^., H'-
                                  ■5-',
K:

                                                ■   •;
                                                                y■
              9.     Vijay Kumar, son of--, Biswgnnath^
                     Mahato,     residing " at  village
j
                     Shastrinagar Road No. 1, Post
                     Office - Munger, Police Station -
 1
                     Kasim Bazar, District Munger, Pin
                     code-811201.

              10.    Naresh Kumar, son of Ganesh
                     Paswan,      residing   at    village
                     Ghorghar, Post Office - Ghorghat,
                     Police station - Bariyarpur, District -
                     Munger, Pin code -811201.

               11.   Bijay Kumar Singh, son of Jamindar
                     Singh, residing at village Dhangahi,
                     Post Office       Dhangahi, Police


                                                         2
                                                OA.3SO100972/2019& Others


      Station      Bikramganj, District
      Rohtas, Pin code - 802213.
                                      ....Applicants in OA.972/2019
            -Vs-

1.    Union of India, service through the
      secretary,; Ministry of Railways, Rail
      Bhawan, Raisina Road, New Delhi,
      Pin code - 110001.

2.    The General Manager, . Eastern
      Railways, ; having its office at
      Eastern    Railway   Headquarters,
      Fairlie Place, 17, Netaji Subhas
      Road, Kolkata - 700001. . •4.
                               ^ i a.   ik.t

                                                 s
3.    The Principal,ehgf*PersQ^0fJ?^ffice1'% \
      (Human        Resourcei;)C\ |
      Railways, / hc^ing/Ci|\kN^^^.0r%       4^°
                                                        4•

                                                               %
      Eastern /Rdilwayl"''.Hei^f^SltTfers,^
      Fairlie Pfade, 17| N'qMjifcsabhas,f            r  Mtr*




                                                      3 I
      Road, Kolkata - 70l(3aV/'y'| \ Vv"^             OJ
                i          'X/ / I \ VX _            ******?




4.'   The Chief %^ers9f^|>-^fi^1^st^Fr^^\
      Railways, ha^hg^. vifs. office^Mt^V
      Eastern    Raily/ay, ;Hq.agl^uqrMrs,
      Fairlie Place, ^^''NeigjPSy^bhds
      Road, Kolkata - 700001wr--~^^^

5.    The Divisional Railway Manager,
      Eastern Railways, Malda Town,
      Malda, Pin code - 732101.

6.    The Divisional Personnel Officer,
      Eastern Railways, Malda Town,
      Malda, Pin code - 7332101.
                                 ... Respondents in OA.972/2019

1.    Ramchandra      Singh, . son      of
      Chatrabhu] Roy, residing at village
      Shivkund. , Police station      Shiv



                                    3



                                                                   u
                                              OA.35010097212019& Others


        Kund, Districrt - Munger, Pin code -
        811202.

2.     ■ Bishwajit Kumar, son of Birendra
         Prasad Singh, residing at village
         Azad Kutir (Shastri Chowk), Post
         Office - Munger, Police Station -
         Kotwali, District - Munger, Pin code
         -811201.

3.       Mahendra     Kumar,     son   of
         Ragunandan Paswan, residing at
         village Katgharh, Post Office -
       . Munger, Police Station - Kotwali,
         District - Munger, Pin. code -
         811201.
                                                ■yr



4.       Mahesh Prasad, son of Chahdrika
                      >,r.                                 \
         Prasad, residing a! v'llage. Subhas^
                                                      if
                                                               %
                                                         1
         District -                                   m 3!
                                                      ?
                                                            :!
                                                           /
5. .     Ajay Kumar,                             \
                                               \N^
         residing at \illdg%G'aqdhipurxP^           ^
         Office - Bariyarpur, Pdlicer^tatioh'-     y
         Bariyarpur, District   Munger,.- Pin
         code-811211.          '•Vf.




6.       Dilip Kumar Singh, son of Ram
         Khelawan Mandal, residing at
         village Kasturba Water, Post Office
         - Munger, Police Station - Kotwali,
         District    Munger, Pin code
         811201.

7.       Tuntun Prasad, son of Rajendra
         Prasad Yadav, residing at village
         Jaffar Nagar, Police station -
         Mufasil, District - Munger, Pin code
         -811201..



                                       4
  rvw.vy

                                                             OA.350/00972/2019& Others
     /
'/



          8.      Dinesh Prasad Yadav, son of Suresh
                  Prasad Yadav, residing at village
                  Baidhpur, Post Office - Baidhpur,
                  Police Station         Shambhuganj,
                  District - Banka, Pin code - 813221.

          9.      Saro] Kumar, son of Gago Yadav,
                ; residing    at   village   Sadipur
                  (Yadavtola), Post Office - Munger,
                ■ Police Station - Kotwali, District -
                  Munger, Pin code - 811201.

          10.     Sashi Kumar, son of Ramji Singh,
                  residing at village Singheswartola
                  (Nawagarhi),     Post   Office
                  Nawagarhi, Police^sMIbVP-2- ^NSya *
                  Ram -NagaryOjsti^- Myjper^Pirfgs                      \
                                                                         \
                  code - 8112013          \1 F
                                                                   AX
          11,     Dipak Kurndr; sor|fdf^l:^fe||am^|
                  residing atQillaglr^w|^|ft$|>^©s.t|                    C !
                                                                            wm ' 1

                  Office -IPj^ria
                  Nokha Disffi* - SfljiSsW ffin, ip.*..
                                       "■f.
                                                                        J=B^. .1


                  -802217. \       A                     t-r.^A W , A
                               \                                \N> f
                                   \
                                              '■K.

                                                                 /       $
          12.     Sajan MahtoNsan, of Narsingh Roy, , '                 /

                  residing at village Jaffarnaggr:.NH - AA
                  31, Post Office - Pdchbin^Polide
                  Station - Sahpurkamal, District -
                  Begusarai, Pin code - 851211..

          13.     Dinesh       Kumar,      son       of
                  Bhuneshwarsah, residing at village
                  Shivnagar, Post Office - Herudiyara,
                  Police Station - Kasim Bazar, District
                  -Munger, Pin code-811201.

           14.    Sharda Devi, son of Singho Kora,
                  residing at village Bangali Bandh
                  (Karantola), Post Office - Piri Bazar,
                  Police Station - Piri Bazar, District -
                  Lakhisarai, Pin code - 811112.


                                                     5
                                                             OA.350/00972/2019& Others
    /

f
                                                        ... Applicants of OA.975/2019
                        -Vs-

        1. ; Union of India, service through the
           ; secretary, Ministry of Railways, Rail
           . Bhawan, Raisina Road, New Delhi,
             Pin code-110001.

        2.         The General Manager, Eastern
                   Railways, having its office at
                 i Eastern    Railway   Headquarters,
                 - Fairlie Place, 17, Netaji Subhas
                   Road, Kolkata - 700001.

        3.         The Principal Chief PersonnelOffice
                   (Human        ResdurcetP ^ ® lastfern ^   "'i.


                                                                    \
                   Railways,            i+V#sy|^
                   Eastern
                   Fairlie Places 17^t^^jy,S^hq%
             •     Road, Ko^afc - 7f
                                                                    C
                                                                    3 1
        4.         The Chief IPfetsonnilyO^fi'Gferl 'BdsteT#   & ■ Ii
                   Railways-, \ tt6ving %/offide^^at
                                                                   /
             :     Eastern. Railway <:^aaqoa%rs^y;'-              /
                                                                 t
                   Fairlie Place, \T7*v Ne.taji Subl^ds.,-,NS/
                   Road, Kolkata^>QOO0?lf^;j               j/,
                                    V
                                        N   '*\s.



        5.         The Divisional Railvvay- Manager,
                   Eastern Railways, Malda Town,
                   Malda, Pin code - 732101.

        6.         The Divisional Personnel Officer,
                   Eastern Railways, Malda Town,
                   Malda, Pin code - 7332101.
                                              ... Respondents in OA.975/2019

                   Ramadhar Paswan, son of Dhuran,
                   Paswan,      residing    at    village
                   Mahsouni, Post Office - Kajra,
                   Police Station - Piri Bazar, District -
                   Lakhisarai, Pincode - 811209.



                                                    6
         /                                                                OA.350/00972/2019& Others
    /
l




            2.       Upendra Paswan, son of Mahabir
                     Paswan,      residing   at    village
                     Gorghat,: Post Office - Gorghat,
                     Police Station - Bariyarpur, District -
                 1   Munger, Pin code -811211.

            3.       Naresh Mahto, son of Parmeshwar
                     Mahto, : residing       at.    village
                     Mahsount, Post Office - Kajra,
                     Police Station - Piri Bazar, District -
                     Lakhisarai, Pin Code - 811209.

            4.       Om Prakash, son of Mahabir
                     Prasad,     residing      at      village
                     Mahsouni, Post Office              Kajra,
                     Police Station - ••Piru&<SJz&r/%isfniSt/T.. N.
                     Lakhisarai. Pin-co^Vsy^.^ \
                                                                             \
                                                                            >\
                                   '   '■'V          .4T \ \ I J ' "%-           X
                                                                               .. \
            5.       Krishndeo Yodav. son of Ram Bilash                       Jf'"'



                     Yadav'    /                                                        \
                                                                                        h
                                                                                 C !
                     Laldarwqza*- (Mir@bL-'^d1pifef ©si|                         3 t
                     Office - |Arwal^ifSfe^
                                                                                 '*a**>* t

                     code -811201                                        >>
                                              **J'                         / .
            6.       Rabi. Shaw, ^sphxpf'^a^klpah ,ASdh
                     residing at villa^ge^bju^anh^^^
                     Office - Abjuganj, Pblice-Station^-
                     Sultanganj, District - Bhagalpur, Pin
                     code-813231.

            7.       Pradip Chandra Singh, son of
                     Shivnandan Singh, residing at
                     village Kesopur Idgah Road, Post
                     Office - Jamalpur, Police Station -
                     Jamalpur, District - Munger, Pin
                     code-811214.

            8.       Sudhir Prasad, son of Khakhanu
                     Prasad Yadav, residing at village
                     Lohchi, Police Station    Habeli



                                                             7
                                                                                              7
                                                OA.350/00972120 J 9& Others



         Kharagpur, District - Munger, Pin
         code-811211.

9.       Sanjiv Kumar, son of Bishnu Prasad,
         residing at village Mogal Bazar, Post
         Office - Basudeopur, Police Station
         - Basudeopur, District - Munger, Pin
       . code-811201.
                                            Applicants in OA.976/2019

                    -V$-

         Union of India, service through the
         Secretary, - Ministry of Railways, Rail
         Bhawan, Raisina Road, New Delhi,
         Pin code - 110001.                  U     %
                           V                           %
2.       The GenerqjVManf'gel, j                         h:

         Railways, / hcf/ing#-T3^^ffiMoa%
         Eastern                                       «*=*           t
         Fairlie Pjacie 17|^NeJa]»^igs|
         Road, Kotkdtb - 7dl0Cn<//^ VVv^

         The
                   l
                Prinqipa^/OMef
                               xz/iysy
3.                                        v y' & >
         Officer (Huf^aV4;esdu^ce), Egsfefn^
         Railways, hayirlg: its.- Office a-at
         Eastern     Railway. Headquarters , y
         Fairlie Place 17, Netaji...Subhas
         Road, Kolkata - 700001.

4.       The Chief Personnel Officer, Eastern
         Railways, having its office at
         Eastern : Railway    Headquarters,
         Fairlie Place 17, Netaji Subhas
         Road, Kolkata - 700001.

 5.:     The ■ Divisional Railway Manager,
         Eastern Railways, Malda Town,
         Malda, Pin code - 792101.




                                       8




                                                       4u«rsrj3^-.,
           'W           •/

    f.-            r
               /
                                                                       OA.350/00972/2019& Others
    'i; ■/>




                            6.   The Divisional Personnel Officer,
                                 Eastern Railways, Malda Town,
                                 Malda, Pin code - 732101.
                                                           ... Respondents in OA.976/2019


                            For applicants (Adv):       Sri S.K.Mal & Sri S P Chattopadhyay

                            For respondents! (Adv):     Sri D N Bandopadhyay


                                                       ORDER (ORAL)

MANJULA DAS. MEMBER (Jt:

is If-
Since t^^t^(s)^uate^r OAs are same, all'the three OAt are tatsi'R.i/f^.tbse'Ch'er^ncI l5§ih§ disposed of by this common order. 3 I <D %'%///\\^ I1. o '****?•• I

2. MA Nos. 524/2019,■ '525/20i 9';aftd.526/2019 have been \ 7/s ~ - "y ko-'/ preferred by the bpblicants^foHoirirng^tog^ttier in OA.972/2019, : ■ V 975/2019 and 976/2019>espectiveIy^blaNfing regards to the facts and circumstances all the 3 MAs praying for joining together are allowed under Rule 4(5)(a) of the CAT (Procedure) Rules, 1987.

3. In all the 3 OAs, the applicants have made the following same prayers:-

ll8.i) Leave be granted by this Hon'ble Tribunal to the applicants herein to file this present application jointly in consideration of the fact that the cause and the nature of relief as prayed for hereunder are similar and ! 9 OA.350100972/2019& Others y ■J V:
■» that.the applicants have a common interest in the present matter.
The respondents herein be directed to consider the representation dated 20.10.2018 served before it;
The respondents herein be directed to implement the memo being reference no. E/T&C/C/Cell/MLD(Loose) dated 12.01.2018;
iv) : The respondents herein be directed to absorb the applicants as casual hot weather staff in terms of the memo being reference no. E/T&C/C/Cell/MLD(Loo$e) dated 12.01.2018;
v) The resp^iid^rftAiy^el^bp^irected to disburse all manner of benefits aLQn.g wifh"qr;t:efii\benefits which the applicdntsfare^fftitlec| f6lfflMate;,A \ vi, /sSsofeSili^ f^ ««*■ rt
vii) I A'Oy other'/relie?s.\w,h'teln thissQjHon'ble . Tribunal ?■ \ P'm

4. At the obfsfet pf -fheyqrguments^f^grned counsel for the applicants fairly submitte&3,thaf fhey"will be satisfied if the OA is \ treated as comprehensive representation and the respondents are directed to consider the same judiciously keeping in mind the notification dated 12.01.2018 and the representation/lawyers notice dated 20.12.2018. By accepting the prayer made by the ' applicants' side, we direct the applicants to produce the copy of ( the OA before the respondent no;4 within a period of one month t. from the date of receipt of this order. On receipt of the same, the 10 i OA.350/00972/2019& Others responderit no.4 shall judiciously consider and dispose of the same by giving personal hearing to them or through legal representatives and thereafter pass a reasoned and speaking order keeping, in mind the notification dated 12.01.2018 and the lawyers notice dated 20.12.2018 within three months thereafter. Decision to be arrived at by the respondent no.4 shall be communicated to the applicants.

5. However, learned^ -cbunsel, for the respondents .'y ¥ ...

.>• vehemently objected •'"in seifidif^lih^maftfer ib. the respondents for consideratjbrC ab% accept the f cr ^ 1 submission mddexby for tip respondents as "■ vo v//i\sy we have not fenteredtititd^e»^^"t5f^the n/atter and only :\ v,'< Z directed the department to'considef who js" t^4 best authority to i--

✓ decide the matter.

6. The OAs are disposed of as above. There shall be no order as to costs.

A (nekkho'mang NEIHSiAL)---' J I/1 (MANJULADAS) ADMINISTRATIVE MEMBER JUDICAIL MEMBER /BB/ 11