Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act] State of Maharashtra - Subsection Section 26(2)(iv) in The Maharashtra Regional and Town Planning Act, 1966 (iv)a report of the stages of development by which it is proposed to meet any obligations imposed on the Planning Authority by the draft Development plan;