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Delhi High Court - Orders

M/S. Rani Enterprises vs Principal Commissioner Of Customs, ... on 27 January, 2022

                          $~42
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 11721/2021 & CM APPL. 36214/2021 (Interim relief)
                                M/S. RANI ENTERPRISES                            ..... Petitioner
                                              Through:         Mr.   Priyadarshi       Manish     and
                                                               Ms. Anjali J. Manish, Advocates.
                                                   versus

                                PRINCIPAL COMMISSIONER OF
                                CUSTOMS, ICD, PATPARGANJ & ORS.         ..... Respondents
                                              Through: Mr. Aditya Singla, Senior Standing
                                                       Counsel with Mr. Utsav Vasudeva
                                                       and Ms. Sonali Sharma, Advocates
                                                       for DRI.

                                            ORDER

% 27.01.2022 Proceedings have been conducted through video conferencing. The Hon'ble Division Bench (Coram: Hon'ble the Chief Justice and Hon'ble Ms. Justice Jyoti Singh) could not assemble today.

List on 28.01.2022.

By Order (COURT MASTER) JANUARY 27, 2022/sn Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:28.01.2022 22:21:03