Delhi High Court - Orders
M/S. Rani Enterprises vs Principal Commissioner Of Customs, ... on 27 January, 2022
$~42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11721/2021 & CM APPL. 36214/2021 (Interim relief)
M/S. RANI ENTERPRISES ..... Petitioner
Through: Mr. Priyadarshi Manish and
Ms. Anjali J. Manish, Advocates.
versus
PRINCIPAL COMMISSIONER OF
CUSTOMS, ICD, PATPARGANJ & ORS. ..... Respondents
Through: Mr. Aditya Singla, Senior Standing
Counsel with Mr. Utsav Vasudeva
and Ms. Sonali Sharma, Advocates
for DRI.
ORDER
% 27.01.2022 Proceedings have been conducted through video conferencing. The Hon'ble Division Bench (Coram: Hon'ble the Chief Justice and Hon'ble Ms. Justice Jyoti Singh) could not assemble today.
List on 28.01.2022.
By Order (COURT MASTER) JANUARY 27, 2022/sn Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:28.01.2022 22:21:03