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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Maharashtra - Subsection

Section 17(4) in The Maharashtra Water Conservation Corporation Act, 2000

(4)The Corporation shall have the authority to transfer the Officers and staff members within the area of operation of the Corporation:Provided that, except in the case of the officers of the rank of Executive Engineers and other officers in the scale of Executive Engineers and above, the orders of the transfers shall be effected only after the approval of State Government.