Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(1)(e) in The Mineral Conservation And Development Rules, 1988

(e)be properly inked in on a durable paper or on tracing cloth or other suitable material and be kept in good condition.