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Supreme Court - Daily Orders

Ramjanam Singh vs T. Bindeshwari on 2 July, 2019

Bench: S.A. Bobde, B.R. Gavai

                   ITEM NO.17                  COURT NO.2               SECTION XVI

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                   CONMT.PET.(C) No. 635/2019 in C.A. No. 4789/2016

                   RAMJANAM SINGH & ORS.                                Petitioner(s)

                                                      VERSUS

                   T. BINDESHWARI & ORS.                                Respondent(s)

                   (FOR ADMISSION)

                   Date :02-07-2019 This petition was called on for hearing today.

                   CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE B.R. GAVAI


                   For Petitioner(s)     Mr. M.A. Rahman, Adv.
                                         Kumari Rashmi Rani, Adv.
                                         Ms. Rashi Jaiswal, Adv.
                                         Mr. Abdul Gaffar, Adv.
                                         Mr. Izhar Alam, Adv.
                                         Mr. Vipin Kumar Jai, AOR

                   For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                               O R D E R

In our opinion, no case for contempt is made out. The contempt petition is, accordingly, dismissed.

[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2019.07.02 16:35:58 IST Reason: