Supreme Court - Daily Orders
Ramjanam Singh vs T. Bindeshwari on 2 July, 2019
Bench: S.A. Bobde, B.R. Gavai
ITEM NO.17 COURT NO.2 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No. 635/2019 in C.A. No. 4789/2016
RAMJANAM SINGH & ORS. Petitioner(s)
VERSUS
T. BINDESHWARI & ORS. Respondent(s)
(FOR ADMISSION)
Date :02-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. M.A. Rahman, Adv.
Kumari Rashmi Rani, Adv.
Ms. Rashi Jaiswal, Adv.
Mr. Abdul Gaffar, Adv.
Mr. Izhar Alam, Adv.
Mr. Vipin Kumar Jai, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
In our opinion, no case for contempt is made out. The contempt petition is, accordingly, dismissed.
[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2019.07.02 16:35:58 IST Reason: