Rajasthan High Court - Jodhpur
Trilok Singh Rajpurohit vs Mr. Rajeshwar Singh on 26 March, 2021
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 239/2021 Trilok Singh Rajpurohit
----Petitioner Versus Mr. Rajeshwar Singh
----Respondent For Petitioner(s) : Mr. Sukesh Bhati For Respondent(s) :
JUSTICE DINESH MEHTA Order 26/03/2021 Issue notice to respondents Nos.1 and 2, returnable within six weeks.
(DINESH MEHTA),J 129-skm/-
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