Allahabad High Court
The Commissioner Of Income Tax-1, ... vs M/S Krishi Utpadan Mandi Samiti Purwa ... on 2 July, 2010
Bench: Devi Prasad Singh, Rakesh Sharma
Court No. - 27 Case :- INCOME TAX APPEAL No. - 15 of 2010 Petitioner :- The Commissioner Of Income Tax-1, Aayakar Bhawan Respondent :- M/S Krishi Utpadan Mandi Samiti Purwa Unnao Petitioner Counsel :- D.D. Chopra Respondent Counsel :- Amit Shukla,Puneet Chandra,S.K.Garg Hon'ble Devi Prasad Singh,J.
Hon'ble Rakesh Sharma,J.
Case called out. Sri D.D. Chopra, learned counsel for the appellant is present. Learned counsel for the respondents is not present. List in the week commencing Order Date :- 2.7.2010 Bhaskar