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Madhya Pradesh High Court

Chhotu Alias Atul Hirkane vs The State Of Madhya Pradesh on 3 August, 2021

Author: Rajeev Kumar Dubey

Bench: Rajeev Kumar Dubey

                                                                            1                        MCRC-33791-2021
                                               The High Court Of Madhya Pradesh
                                                         MCRC-33791-2021
                                             (CHHOTU ALIAS ATUL HIRKANE Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                                       2
                                       Jabalpur, Dated : 03-08-2021
                                             Heard through Video Conferencing.
                                             Shri M.K. Meshram, Advocate for the applicant.
                                             Shri Sunil Gupta, PL for the respondent/State.

Case diary is not available. Learned counsel for the State seeks and is granted time to produce the case diary.

As prayed, list in the next week.

(RAJEEV KUMAR DUBEY) JUDGE m/-

Signature Not Verified SAN Digitally signed by MONIKA CHOURASIA Date: 2021.08.03 17:10:05 IST