Madhya Pradesh High Court
Chhotu Alias Atul Hirkane vs The State Of Madhya Pradesh on 3 August, 2021
Author: Rajeev Kumar Dubey
Bench: Rajeev Kumar Dubey
1 MCRC-33791-2021
The High Court Of Madhya Pradesh
MCRC-33791-2021
(CHHOTU ALIAS ATUL HIRKANE Vs THE STATE OF MADHYA PRADESH AND OTHERS)
2
Jabalpur, Dated : 03-08-2021
Heard through Video Conferencing.
Shri M.K. Meshram, Advocate for the applicant.
Shri Sunil Gupta, PL for the respondent/State.
Case diary is not available. Learned counsel for the State seeks and is granted time to produce the case diary.
As prayed, list in the next week.
(RAJEEV KUMAR DUBEY) JUDGE m/-
Signature Not Verified SAN Digitally signed by MONIKA CHOURASIA Date: 2021.08.03 17:10:05 IST