Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102] [Entire Act] State of Assam - Subsection Section 102(b) in Goalpara Tenancy Act, 1929 (b)whether the land, although entered in the record-of- rights as being held rent-free is liable to the payment of rent,
