Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 108] [Entire Act] State of Karnataka - Subsection Section 108(c) in Karnataka Land Reforms Act, 1961 (c)with effect from the date on which such land is released from such management, all the provisions of this Act shall apply to such land.