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[Cites 0, Cited by 0] [Section 53] [Entire Act]

Union of India - Subsection

Section 53(4) in The Indian Port Health Rules, 1955

(4)If any clothing, bedding or other articles which, in the opinion of the Health Officer, may require disinfection and/or disinsecting, has been placed on board without having undergone such disinfection or disinsecting, the Health Officer may cause their immediate removal from the ship.