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[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

State of West Bengal - Subsection

Section 58(2)(b) in West Bengal Town and Country (Planning and Development) Act, 1979

(b)the filling up or reclamation of low laying swamp or land to which damage has been caused by subsidence due to operation of mines or unhealthy areas or levelling up of land;