Supreme Court - Daily Orders
Rakshit Shivam Prakash vs Union Of India on 1 September, 2023
Author: Vikram Nath
Bench: Vikram Nath
ITEM NO.60 COURT NO.11 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 890/2023
RAKSHIT SHIVAM PRAKASH Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(FOR ADMISSION )
Date : 01-09-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
For Petitioner(s) Mr. Shyam Divan, Sr, Sr. Adv.
Mr. Himanshu Shekhar, AOR
Mr. Parth Shekhar, Adv.
Mr. Shubham Singh, Adv.
For Respondent(s) Mr. K M Nataraj, A.S.G.
Mr. V V V Pattabhiram, Adv.
Mr. Anshul Gupta, Adv.
Mr. Prashant Rawat, Adv.
Mr. Purnendu Bajpai, Adv.
Mr. Rajat Nair, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. Hrishikesh Baruah, Adv.
Ms. Saumitra Shrivastava, Adv.
UPON hearing the counsel the Court made the following
O R D E R
On the request made on behalf of the petitioner, list the matter on 26th September, 2023.
In the meantime, additional affidavit may be filed.
Signature Not Verified Digitally signed by SONIA BHASIN Date: 2023.09.02 11:43:36 IST Reason:(SONIA BHASIN) (RANJANA SHAILEY) COURT MASTER (SH) COURT MASTER (NSH)