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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Maharashtra - Subsection

Section 60(5) in The Maharashtra University of Health Sciences Act, 1998

(5)The date of the meeting of every selection committee shall be so fixed as to allow a notice of atleast thirty days of such meeting, being given to each member, and the particulars of each candidate shall be sent to each member of the selection committee so as to reach him atleast seven days before the date of meeting.