Supreme Court - Daily Orders
The State Of Uttar Pradesh vs Mohd. Naeem Khan on 1 September, 2017
Bench: Kurian Joseph, R. Banumathi
ITEM NO.31 COURT NO.5 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 22884/2017
(Arising out of impugned final judgment and order dated 12-10-2015
in SPLAD No. 168/2014 30-05-2016 in CMRA No. 39175/2016 passed by
the High Court Of Judicature At Allahabad, Lucknow Bench)
THE STATE OF UTTAR PRADESH & ORS. Petitioner(s)
VERSUS
MOHD. NAEEM KHAN & ANR. Respondent(s)
(WITH APPLN(S) FOR
IA NO.77163/2017-CONDONATION OF DELAY IN FILING SLP AND
IA NO.77167/2017-EXEMPTION FROM FILING O.T. WITH PRAYER FOR INTERIM
RELIEF)
Date : 01-09-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. D.K. Singh,AAG
Mr. Kamlendra Mishra,Adv.
Mr. Rajeev Kumar Dubey,Adv..
Mr. Ravi Prakash Mehrotra, AOR
Mr. Saurabh Agrawal,Adv.
Ms. Komal Mundhra,Adv.
Mr. Vinay Garg,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We find no reason to entertain these special leave petitions, which are, accordingly, dismissed.
Signature Not VerifiedPending application(s), if any, shall stand disposed of.
Digitally signed by NARENDRA PRASAD Date: 2017.09.01 20:14:54 IST Reason: (NARENDRA PRASAD) (RENU DIWAN) COURT MASTER ASST. REGISTRAR