Supreme Court - Daily Orders
M/S Lifo International Shri Raman ... vs Commissioner Of Income Tax on 22 January, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
ITEM NO.11 COURT NO.12 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 41425/2017
(Arising out of impugned final judgment and order dated 15-03-2017
in ITA No. 87/2016 passed by the High Court Of Punjab & Haryana At
Chandigarh)
M/S LIFO INTERNATIONAL Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX Respondent(s)
(IA No.7205/2018-CONDONATION OF DELAY IN FILING)
Date : 22-01-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Dushyant Tiwari, Adv.
Mr. Avinash Gautam, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) COURT MASTER Signature Not Verified Digitally signed by VISHAL ANAND Date: 2018.01.22 16:55:11 IST Reason: