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Supreme Court - Daily Orders

M/S Lifo International Shri Raman ... vs Commissioner Of Income Tax on 22 January, 2018

Bench: Rohinton Fali Nariman, Navin Sinha

     ITEM NO.11                              COURT NO.12                 SECTION IV-B

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                          SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 41425/2017

     (Arising out of impugned final judgment and order dated 15-03-2017
     in ITA No. 87/2016 passed by the High Court Of Punjab & Haryana At
     Chandigarh)

     M/S LIFO INTERNATIONAL                                              Petitioner(s)

                                                    VERSUS

     COMMISSIONER OF INCOME TAX                                          Respondent(s)

     (IA No.7205/2018-CONDONATION OF DELAY IN FILING)


     Date : 22-01-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MR. JUSTICE NAVIN SINHA


     For Petitioner(s)                 Mr. Dushyant Tiwari, Adv.
                                       Mr. Avinash Gautam, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The Special Leave Petition is dismissed.

(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) COURT MASTER Signature Not Verified Digitally signed by VISHAL ANAND Date: 2018.01.22 16:55:11 IST Reason: