Madhya Pradesh High Court
Ashiqe vs The State Of Madhya Pradesh on 4 March, 2021
Author: Shailendra Shukla
Bench: Shailendra Shukla
1 CRA-511-2021
The High Court Of Madhya Pradesh
CRA-511-2021
(ASHIQE Vs THE STATE OF MADHYA PRADESH AND OTHERS)
4
Indore, Dated : 04-03-2021
Arguments heard through Video Conferencing.
Shri Manish Yadav, learned counsel for the appellant.
Shri Sudhanshu Vyas, learned counsel for the respondent/State.
Learned counsel for the appellant has invited the Court's attention towards the deposition of prosecutrix. However, the aforesaid scanned document is not operable and cannot be open and therefore this matter needs to be listed for a future date.
Matter be listed on 12.03.2021 as prayed for.
(SHAILENDRA SHUKLA) JUDGE Arun/-
Digitally signed by ARUN NAIR Date: 2021.03.04 17:25:00 +05'30'